Rajasthan State Road ... vs Harveer Singh Son Of Shri Maharaj ...
2022 Latest Caselaw 2843 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   D.B. Civil Special Appeal (Writ) No. 359/2021

                                      Rajasthan State Road Transport Corporation & Anr.
                                                                                                         ----Appellants
                                                                           Versus
                                      Harveer Singh Son Of Shri Maharaj Singh
                                                                                                        ----Respondent

For Appellant(s) : Mr. Vinayak Kumar Joshi Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

04/04/2022

Matter be listed after two weeks along with D.B. Civil Special

Appeal (Writ) Nos. 72/2020 & 911/2019.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-8

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