Citation : 2021 Latest Caselaw 6196 Raj/2
Judgement Date : 29 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 2183/2021
1. Kunwar Singh S/o Ramesh Chand, R/o Lotwara, Tehsil
Bayana, District Bharatpur, Rajasthan.
2. Priyanshu Sharma S/o Omprakash Sharma, R/o Shrinagar
Mandoli, Tehsil Roopwas, District Bharatpur, Proprietor Neelkanth
Stone Industries RIICO, Bayana.
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Vikram Singh Tomar for Mr. Rajesh Kumar Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
29/10/2021
Counsel for the petitioners does not want to press this
Criminal Misc. Petition.
Accordingly, this Criminal Misc. Petition is dismissed as
withdrawn.
Stay application stands disposed.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /1013
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