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Sitanshu Sharma S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6192 Raj/2

Citation : 2021 Latest Caselaw 6192 Raj/2
Judgement Date : 29 October, 2021

Rajasthan High Court
Sitanshu Sharma S/O Shri ... vs State Of Rajasthan on 29 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 2202/2021

                                    1.   Sitanshu Sharma S/o Shri Omprakash Sharma, R/o
                                    Shrinagar Mandoli, Tehsil Roopwas, District Bharatpur,
                                    Rajasthan.
                                    2.   Priyanshu Sharma S/o Omprakash Sharma, R/o Shrinagar
                                    Mandoli, Tehsil Roopwas, District Bharatpur, Proprietor Neelkanth
                                    Stone Industries RIICO, Bayana.

                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Rajasthan through PP
                                                                                                        ----Respondent

For Petitioner(s) : Vikram Singh Tomar for Mr. Rajesh Kumar Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

Counsel for the petitioners does not want to press this

Criminal Misc. Petition.

Accordingly, this Criminal Misc. Petition is dismissed as

withdrawn.

Stay application stands disposed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /1015

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