Citation : 2021 Latest Caselaw 6132 Raj/2
Judgement Date : 28 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
16380/2021
Shahrukh @ Arman S/o Shri Sirajuddin @ Bhanwar Khan
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Syed Shahid Hasan For Respondent(s) : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
28/10/2021
List this matter after two weeks.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /13
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