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Prashant Ajay Patel S/O Ajay Patel vs State Of Rajasthan
2021 Latest Caselaw 6061 Raj/2

Citation : 2021 Latest Caselaw 6061 Raj/2
Judgement Date : 27 October, 2021

Rajasthan High Court
Prashant Ajay Patel S/O Ajay Patel vs State Of Rajasthan on 27 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 5556/2021

                                    Prashant Ajay Patel S/o Ajay Patel
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Amitosh Pareek For Respondent(s) : Mr. F.R. Meena

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

List this matter before appropriate Bench on the application

for modification of the order dated 21.09.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /218

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