Manish S/O Shri Bhagwan Singh vs State Of Rajasthan
2021 Latest Caselaw 6056 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6719/2021

                                    Manish S/o Shri Bhagwan Singh and Anr.
                                                                                                           ----Petitioner
                                                                           Versus
                                    State Of Rajasthan and Ors.
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Sidharth Jain For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

1. Petitioners have preferred this misc. petition seeking

direction of protection of life and liberty.

2. It is contended by counsel for the petitioners that petitioners

are major and they have married to each other.

3. Issue notice to the Respondent Nos 4-8.

4. In the meantime, Respondent No.3 is directed to keep vigil

so that no harm is caused to the petitioners from their relatives.

5. List after service.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /134

Powered by TCPDF (www.tcpdf.org)