Balyogi Akashnath Chela Balyogi ... vs State Of Rajasthan
2021 Latest Caselaw 6018 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                     16431/2021
                                    1.      Balyogi Akashnath Chela Balyogi Baba Parsadi Nath Ji
                                            Mahraj Nath Sampraday, Aged About 27 Years, R/o Naya
                                            Bhurasidh Guru Gorkhnath Ashram- Alwar Ps Aravali
                                            Vihar Dist. Alwar Raj. (Petitioner- Accused Presently In
                                            Dist. Jail Alwar Raj.)
                                    2.      Balyogi       Kadkadi       Nath       Chela       Jairam     Nath,    Nath
                                            Sampraday, Aged About 47 Years, R/o Chotu Nath
                                            Ashram        Sekha      Ka     Bas      Ps     Mundawar       Alwar   Raj.
                                            (Petitioner- Accused Presently In Dist. Jail Alwar Raj.)
                                            (Accused Petitioner Confined In District Jail Alwar)
                                                                                                         ----Petitioners
                                                                          Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Prakash Chand Thakuriya For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/10/2021

Counsel for the petitioner has submitted that this bail

application is not maintainable as another Bail Application No.

15953/2021 has already been filed.

Hence, this Second Bail Application is dismissed as not

maintainable.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /12

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