Virendra Agrawal S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 5985 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6370/2021

                                    Virendra Agrawal S/o Shri Mohanlal Agrawal
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Brajash Sharma For Complainant(s) Ms. Sangeet Kumari Sharma For State : Mr. Shyam Prakash Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/10/2021

Learned Public Prosecutor is directed to call for the criminal

antecedents of the accused.

List this matter after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /118

Powered by TCPDF (www.tcpdf.org)