Akhil Sharma S/O Bhanwar Lal ... vs Smt. Girija Sharma D/O Sh. ...
2021 Latest Caselaw 5885 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Criminal Revision Petition No. 504/2021

                                    Akhil Sharma S/o Bhanwar Lal Sharma
                                                                                                      ----Petitioner
                                                                       Versus
                                    Smt. Girija Sharma D/o Sh. Shashtri Satya Narayan Indoria
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Hitesh Kumar for Mr. Deepak Chauhan For Respondent(s) : Mr. Saurabh Sharma

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

25/10/2021

Both the parties are directed to file affidavit regarding

assests and liabilites as prescribed in the judgment rendered by

Hon'ble Supreme Court in the case of Rajesh Vs. Neha (2021) 2

SCC 324.

List on 18.11.2021.

(MANOJ KUMAR VYAS),J

Pooja/94

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