Kamlesh Singh S/O Shri Nain Singh ... vs State Of Rajasthan
2021 Latest Caselaw 5875 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                   13696/2021

                                    Kamlesh Singh S/o Shri Nain Singh Rajput
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Dinesh Singh, through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/10/2021

Learned Public Prosecutor is directed to call for the DNA

report.

List this matter on 16.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /2

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