Kuldeep Sihag S/O Baldev Singh vs State Of Rajasthan
2021 Latest Caselaw 5677 Raj/2

Citation : 2021 Latest Caselaw 5677 Raj/2
Judgement Date : 20 October, 2021

Rajasthan High Court

Kuldeep Sihag S/O Baldev Singh vs State Of Rajasthan on 20 October, 2021

Bench: Pankaj Bhandari, Madan Gopal Vyas

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR
                                         D.B. Criminal Misc. Bail Application (Suspension of
                                                    Sentence Application) No.583/2021
                                                                           IN

                                                    D.B. Criminal Appeal No. 641/2012

                                   Kuldeep Sihag S/o Baldev Singh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through P P
                                                                                                     ----Respondent

For Appellant(s) : Mr. Deepak Chauhan For Respondent(s) : Mr. Javed Chaudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

20/10/2021

It is informed by Additional Government Advocate that reply

has been filed on suspension of sentence application.

Office is directed to tag the same with the file.

List this matter after one week.

(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J

ARTI SHARMA /1