Citation : 2021 Latest Caselaw 5675 Raj/2
Judgement Date : 20 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Misc. Suspension of Sentence Application
No. 657/2020
IN
D.B. Criminal Appeal No. 404/2019
Shafiq Mohammed
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta For Respondent(s) : Mr. Javed Chaudhary, Addl. GA
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Judgment / Order
20/10/2021
List this matter after two weeks, as prayed.
(MADAN GOPAL VYAS),J (PANKAJ BHANDARI),J
NIKHIL KR. YADAV /15
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