Tara Chand And Others vs Padam Kumar Kothari Through Lrs
2021 Latest Caselaw 5638 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Second Appeal No. 192/2015

1.     Tara Chand S/o Shri Late Ratan Lal Sharma, Ghee Mandi,
       Naya Bazar, Ajmer
2.     Kishan Gopal S/o Late Shri Ratan Lal, Ghee Mandi, Naya
       Bazar, Ajmer
3.     Smt. Saroj D/o Late Shri Ratan Lal, Ghee Mandi, Naya
       Bazar, Ajmer
                                                                    ----Appellants
                                    Versus
Padam Kumar Kothari S/o Shri Bachraj Kothari, Proprietor, M/s.
Kothari Corporation, Naya Bazar, Ajmer Since Deceased Through
Its Legal Heirs-
                                                                  ----Respondent

Connected With S.B. Civil Miscellaneous Appeal No. 1776/2015 Ratan Lal Through Lrs

----Appellant Versus Padam Kumar Through Lrs

----Respondent

For Appellant(s) : Mr. Ashish Saxena through VC For Respondent(s) : Mr. J.P. Goyal, Sr. Advocate assisted by Ms. Jyoti Swami

HON'BLE MR. JUSTICE SATISH KUMAR SHARMA Order

18/10/2021

S.B. Civil Second Appeal No. 192/2015

Learned counsel for the appellants submits that the

judgments and decree of the lower Court stand satisfied.

In view, thereof, the appeal has become infructuous.

The appeal is disposed of accordingly.

(2 of 2) [CSA-192/2015]

S.B. Civil Miscellaneous Appeal No. 1776/2015

List this matter in due course.

(SATISH KUMAR SHARMA),J

SAHIL SONI /1-2

Powered by TCPDF (www.tcpdf.org)