Renu Mutha vs Rajesh Mutha
2021 Latest Caselaw 16516 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 960/2021

Renu Mutha

----Appellant Versus Rajesh Mutha

----Respondent

For Appellant(s) : Mr. Ranjeet Joshi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

Admit.

Issue notice.

Send for the record, rule is made returnable on 20.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/62-

Powered by TCPDF (www.tcpdf.org)