Deva vs State
2021 Latest Caselaw 16513 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 383/2021

Deva

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Anil Joshi, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

List this matter after one week.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

13-Taruna/-

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