Teja vs State Of Rajasthan
2021 Latest Caselaw 16505 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 529/2021

Teja

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. Anil Joshi, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

Mr. Anil Joshi, learned AAG seeks some more time to file

reply to the parole petition.

Time prayed for is granted.

List on 12.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J 15-mohit/-

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