State Of Rajasthan vs Nisha Kanwar
2021 Latest Caselaw 16362 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 265/2020

The State Of Rajasthan

----Appellant Versus Sumitra Devi

----Respondent

CONNECTED WITH

D.B. Spl. Appl. Writ No. 268/2020

State Of Rajasthan

----Appellant Versus Asha Kanwar Shekhawat

----Respondent

D.B. Spl. Appl. Writ No. 274/2020

State Of Rajasthan

----Appellant Versus Nisha Kanwar

----Respondent

D.B. Spl. Appl. Writ No. 282/2020

The State Of Rajasthan

----Appellant Versus Ravina Rathore

----Respondent

(2 of 3)

D.B. Spl. Appl. Writ No. 283/2020

The State Of Rajasthan

----Appellant Versus Anita Kumari

----Respondent

D.B. Spl. Appl. Writ No. 286/2020

The State Of Rajasthan

----Appellant Versus Meenal Gaur

----Respondent

D.B. Spl. Appl. Writ No. 339/2020

State Of Rajasthan

----Appellant Versus Asha Kumari Vadera

----Respondent

D.B. Spl. Appl. Writ No. 344/2020

State Of Rajasthan

----Appellant Versus Sharda Karwa

----Respondent

D.B. Spl. Appl. Writ No. 67/2021

State Of Rajasthan

----Appellant Versus Anita

----Respondent

For Appellant(s) : Mr. K.S. Rajpurohit, AAG with Mr. Rajat Arora

(3 of 3)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

27/10/2021

As per the office report, notices of the respondents

have been filed.

Let notices be issued to the respondents, returnable

on 23.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

74 - 82 ms rathore

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