Rajasthan High Court - Jodhpur
State Of Rajasthan vs Mukesh Choudhary on 26 October, 2021
Bench: Akil Kureshi, Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 540/2021
1. State Of Rajasthan, Through The Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. The Secretary, Department Of Education, Government Of
Rajasthan, Secretariat, Jaipur, Rajasthan.
3. The Secretary, Department Of Education, Government Of
Rajasthan, Secretariat, Jaipur, Rajasthan.
4. The Director, Elementary Education, Bikaner, District
Bikaner, Rajasthan.
----Appellants
Versus
1. Mukesh Choudhary S/o Prahalad Choudhary, Aged About
26 Years, R/o Village Pura Chhoti, Post Pura Badi, Tehsil
Dhod, District Sikar (Raj.)
2. Akshay Kumar S/o Shri Subhash Chandra, Aged About 25
Years, R/o Village Ward No. 11, Bhadi, Tehsil Bhadra,
District Hanumangarh (Raj.)
3. Sawai Ram S/o Shri Bhura Ram, Aged About 31 Years,
R/o Village Lumbansar, Suwaliya, Tehsil Shergarh, District
Jodhpur (Raj.)
4. Divya Jhala D/o Shri Hari Singh Jhala, Aged About 23
Years, R/o Village Ralayti, District Jhalawar (Raj.)
5. Jyoti Gupta D/o Shri Suresh Chandra Gupta, Aged About
32 Years, R/o Village 284, Rawat Mohalla, Badiyal Kalan
Tehsil Baswa, District Dausa (Raj.)
6. Anita D/o Shri Dharmveer, Aged About 28 Years, R/o
Village Ward Nangal, Mahendragarh, Mandi Ateli, Tehsil
District Mahendragarh (Haryana)
7. Mahaveer Prasad S/o Shri Jagdish, Aged About 26 Years,
R/o Village Padliya, Shorti, District Jhalawar (Raj.)
8. Omprakash Yadav S/o Shri Laxmi Narayan Yadav, Aged
About 26 Years, R/o Village - Thothwalo Ki Dhani, Nangal,
Koju, District Jaipur (Raj.)
9. Ramesh S/o Shri Prahlad Ram, Aged About 26 Years, R/o
Village Uttar Ber, Nadsar, District Jodhpur (Raj.)
10. Vikash Sharma S/o Shri Babu Lal Sharma, Aged About 28
(2 of 3) [SAW-540/2021]
Years, R/o Village Salwari, District Alwar (Raj.)
11. Dheeraj Kumar Saini S/o Shri Pyare Lal Saini, Aged About
27 Years, R/o Village Malpur, District Alwar (Raj.)
12. Anil Kumar S/o Shri Kundan Mal, Aged About 31 Years,
R/o Village - 322 Kh, Yadav Ka Mohalla, Mannivali, 36 Ptp,
District Ganganagar (Raj.)
13. Shankar Lal Rahar S/o Shri Rupa Ram Rahar, Aged About
26 Years, R/o Village Dhadheru Godaran, Tehsil Bidasar,
District Churu (Raj.)
14. Rekha Kumari Prajapat D/o Shri Banwari Lal, Aged About
25 Years, R/o Village Mawa, Tehsil Didewana, District
Nagaur (Raj.)
15. Manju Meena D/o Shri Ramesh Chand Meena, Aged About
23 Years, R/o Village Badi Ka Bas, Bilwa, Tehsil Sanganer,
District Jaipur (Raj.)
16. Mamta Meena D/o Shri Sita Ram Meena, Aged About 25
Years, R/o Village Chatarbhujpura, Tehsil Chaksu, District
Jaipur (Raj.)
17. Surendra Mal S/o Shri Shankar Lal, Aged About 23 Years,
R/o Village Rotoo, Tehsil Jayal, District Nagaur (Raj.)
18. Pankaj Sharma S/o Shri Lakhan Lal Sharma, Aged About
27 Years, R/o Village Purana Bus Stand, Chirana, District
Jhunjhunu (Raj.)
19. Lichhaman Ram Rahar S/o Shri Bhagwana Ram Rahar,
Aged About 24 Years, R/o Village Dhadheru Godaran,
Tehsil Bidasar, District Churu (Raj.)
20. Sharwan Ram S/o Shri Rameshwar Lal, Aged About 38
Years, R/o Village Jain Colony, Didwana Road, Kuchaman
City, District Nagaur (Raj.)
21. Jyoti Nai W/o Shri Ravi Kumar Sain, Aged About 27 Years,
R/o Village Ward No. 19, Charbhuja Nath Mandir Ke Pass,
Chirana, Tehsil Nawalgarh, District Jhunjhunu (Raj.)
22. Manoj Ram S/o Shri Mohan Ram, Aged About 26 Years,
R/o Village 187, Bich Ka Bas, Surpaliya, Tehsil Jayal,
District Nagaur (Raj.)
23. Bhanu Pratap Sharma S/o Shri Tara Chand Sharma, Aged
About 26 Years, R/o Village Khareri, Tehsil Bayana,
District Bharatpur (Raj.)
24. Monika D/o Shri Bhoop Singh, Aged About 28 Years, R/o
(3 of 3) [SAW-540/2021]
Village Ward No. 05, Phephana, 1 Knn, Tehsil District
Hanumangarh (Raj.)
25. Jagdish Sharma S/o Shri Bhairu Lal Sharma, Aged About
32 Years, R/o Village Apaliyas, District Bhilwara (Raj.)
----Respondents
For Appellant(s) : Mr. Pankaj Sharma, AAG with
Mr. Rishi Soni.
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order
26/10/2021
Subject to removal of defects by the next date, issue notice.
Notices are made returnable by 15th November, 2021.
By way of an interim relief, the impugned judgment of the
learned Single Judge dated 04.03.2021 in CWP No.2306/2021 is
stayed.
To be heard with D.B. SAW No.553/2021.
(SANDEEP MEHTA),J (AKIL KURESHI),CJ
17-a.asopa/-
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