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State Of Rajasthan vs M/S. Bharti Construction Company
2021 Latest Caselaw 16200 Raj

Citation : 2021 Latest Caselaw 16200 Raj
Judgement Date : 25 October, 2021

Rajasthan High Court - Jodhpur
State Of Rajasthan vs M/S. Bharti Construction Company on 25 October, 2021
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 758/2020

State Of Rajasthan

----Appellant Versus M/s. Bharti Construction Company

----Respondent

For Appellant(s) : Mr. Saransh Vij Ms. Rekha Borana, AAG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

25/10/2021

Ms. Rekha Borana, AAG prays for some time to file additional

affidavit in support of the application under Section 5 of the

Limitation Act. Time prayed for is granted.

List on 12.11.2021.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

22-pratibha/-

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