Ravi Lodha vs C.S. Rajan And Ors
2021 Latest Caselaw 15836 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 371/2016

Ravi Lodha

----Petitioner Versus C.s. Rajan And Ors

----Respondent

For Petitioner(s) : Mr. Ashok Chhangani For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

20/10/2021

Put up before a Bench, of which, one of us (Justice Vijay

Bishnoi) is not a member.

(SUDESH BANSAL),J (VIJAY BISHNOI),J 18-mohit/-

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