Rituraj Pandey vs Sampat Devi
2021 Latest Caselaw 15805 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13376/2021

Rituraj Pandey S/o Shri Prasennjeet Pandey, Aged About 50 Years, Bijoliya, District Bhilwara (Rajasthan).

----Petitioner Versus

1. Sampat Devi W/o Late Shri Om Prakash Silawat, By Caste Silawat, R/o Silawat Mohalla, Bijoliya, District Bhilwara (Raj.).

2. Ruchi D/o Late Shri Prakash Silawat, By Caste Silawat, R/ o Silawat Mohalla, Bijoliya, District Bhilwara (Raj.).

3. Vinita D/o Late Shri Om Prakash Silawat, By Caste Silawat, R/o Silawat Mohalla, Bijoliya, District Bhilwara (Raj.).

4. Prerna D/o Late Shri Om Prakash Silawat, By Caste Silawat, R/o Silawat Mohalla, Bijoliya, District Bhilwara (Raj.).

5. Rohit S/o Late Shri Om Prakash Silawat, By Caste Silawat, R/o Silawat Mohalla, Bijoliya, District Bhilwara (Raj.).

6. Nitesh S/o Late Shri Om Prakash Silawat, By Caste Silawat, R/o Silawat Mohalla, Bijoliya, District Bhilwara (Raj.).

----Respondents

For Petitioner(s) : Mr. Mahaveer Prasad Pareek Mr. Manoj Kumar Pareek

JUSTICE DINESH MEHTA

Order

20/10/2021

1. Challenging the order dated 25.08.2021, Mr. Pareek, learned

counsel for the petitioner submitted that Court below has heard

while directing the petitioner (Decree Holder) to get the sub-

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                                   division    and        demarcation           of    the    land      done,       whereas,    the

responsibility of the same was of the judgment debtor.

2. Matter requires consideration.

3. Issue notice. Issue notice of stay application also, returnable

within six weeks.

4. Till then the respondents shall be restrained from

transferring/ alienating or otherwise creating third party rights qua

the remaining land i.e. 1/7 th portion of Khasra No.21, Araji

No.21/6, 21/7 of Village Fatehpura, Tehsil Bijoliya District

Bhilwara.

5. Instant order shall not come in the way if the executing

Court or the judgment debtor executes the sale-deed in

petitioner's favour.

(DINESH MEHTA),J

76-pooja/-

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