Virendra Mal Bhandari vs Mewar Taxtile Mills Limited
2021 Latest Caselaw 15753 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Special Appeal (Civil) No. 1/2019

Virendra Mal Bhandari

----Appellant Versus Mewar Taxtile Mills Limited

----Respondent

For Appellant(s) : Mr. Manoj Bhandari

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

18/10/2021

Issue notice, returnable within a period of six weeks.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

33-mohit/-

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