Vahidan Bano vs The State Of Rajasthan
2021 Latest Caselaw 15684 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 46/2019

Vahidan Bano

----Appellant Versus The State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Vishwas Khatri for Mr. Mohit Singhvi For Respondent(s) : Mr. Shreyansh Vij for Ms. Rekha Borana, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

18/10/2021

Interim order, if any, to continue till next date of hearing.

List the matter after two weeks.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

39-Arun/-

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