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Dr. Usha Kanwar Rathore vs Ashutosh A.T. Pednekar, (I.A.S.)
2021 Latest Caselaw 15680 Raj

Citation : 2021 Latest Caselaw 15680 Raj
Judgement Date : 18 October, 2021

Rajasthan High Court - Jodhpur
Dr. Usha Kanwar Rathore vs Ashutosh A.T. Pednekar, (I.A.S.) on 18 October, 2021
Bench: Vijay Bishnoi, Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 3/2019

Dr. Usha Kanwar Rathore

----Petitioner Versus Ashutosh A.t. Pednekar, (I.a.s.)

----Respondent

For Petitioner(s) : Mr. Kapil Bissa For Respondent(s) : Ms. Akshiti Singhvi for Mr. Sandeep Shah, AAG Mr. Vikram Singh Bhati for Dr. Nupur Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

18/10/2021

Learned counsel for the respondents seeks one week's time

to complete their instructions.

List on 22.10.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/15-

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