Dr. Rohit Kumar Labana vs State Of Rajasthan
2021 Latest Caselaw 15570 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14016/2021

Dr. Rohit Kumar Labana S/o Shri Mani Lal, Aged About 36 Years, Resident Of Gram Postjharni (Peeth) Tehsil Simalwara District Dungarpur. Presently Working As Senior Medical Officer/junior Specialist.

----Petitioner Versus

1. State Of Rajasthan, Through Dy. Secretary Medical And Health Services (Gr.2) And Panchayati Raj (Health) Government Of Rajasthan, Jaipur.

2. The Principal Secretary, Panchayati Raj Department, Government Of Rajasthan, Jaipur.

3. Director (Public Health), Medical And Health Services, Rajasthan, Jaipur.

4. The Chief Medical And Health Officer, Dungarpur.

5. The Principal Medical Officer, Pandit Dendayal Upadhaya District Hospital, Sagwara, Dungarpur.

----Respondents

For Petitioner(s) : Mr. Rishabh Tayal. For Respondent(s) : Mr. K. S. Rajpurohit, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

06/10/2021

Learned counsel for the petitioner submits that the impugned

transfer order dated 25.09.2021 (Annex.-6) is clearly contrary to

judgment of this Court dated 15.01.2020, rendered in the case of

Kiran Kumari Vs. State & Ors. (SBCWP No.14964/2019).

The matter requires consideration.

Issue notice. Issue notice of the stay application also.

(2 of 2) [CW-14016/2021]

Mr. K. S. Rajpurohit, accepts notice on behalf of the

respondents and prays for some time to complete his instructions.

List this case on 26.10.2021.

Meanwhile, effect and operation of the impugned order dated

25.09.2021 (Annex.-6) shall remain stayed qua the petitioner.

Connect with S.B. Civil Writ Petition Nos. 13423/2021,

13453/2021.

(ARUN BHANSALI),J 127-Sachin/-

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