Tansukhram vs State Of Rajasthan
2021 Latest Caselaw 15509 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4661/2021

Tansukhram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For State : Mr. Gaurav Singh, PP assisted by Avinash Godara

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/10/2021

No one has put in appearance on behalf of the petitioner.

List this matter after four weeks.

(PANKAJ BHANDARI),J Nikhil-Nirmala/ 27

Powered by TCPDF (www.tcpdf.org)