Cholamandalam Ms General ... vs Smt. Udai Bai
2021 Latest Caselaw 15497 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13056/2021

Cholamandalam Ms General Insurance Company Ltd., Registered And Head Office Dare House, Ii-Floor, No. 2, Nsc Bose Road, Chennai, Jodhpur Office At K.p. Tower, Chopasni Road, Jodhpur Through Its Authorized Representative.

----Petitioner Versus

1. Smt. Udai Bai W/o Late Sh. Mangi Lal, By Caste Banjara, R/o Banjara Basti, Village Umarda, Tehsil Girva, District Udaipur.

2. Sonu S/o Late Sh. Mangi Lal, By Caste Banjara, R/o Banjara Basti, Village Umarda, Tehsil Girva, District Udaipur.

3. Mst. Sunita D/o Late Sh. Mangi Lal, By Caste Banjara, R/o Banjara Basti, Village Umarda, Tehsil Girva, District Udaipur.

4. Mst. Neetu D/o Late Sh. Mangi Lal, Minor Through Their Natural Guardian Mother Smt. Udi Bai, By Caste Banjara, R/o Banjara Basti, Village Umarda, Tehsil Girva, District Udaipur.

5. Mst. Kiran D/o Late Sh. Mangi Lal, Minor Through Their Natural Guardian Mother Smt. Udi Bai, By Caste Banjara, R/o Banjara Basti, Village Umarda, Tehsil Girva, District Udaipur.

6. Mst. Rina D/o Late Sh. Mangi Lal, Minor Through Their Natural Guardian Mother Smt. Udi Bai, By Caste Banjara, R/o Banjara Basti, Village Umarda, Tehsil Girva, District Udaipur.

7. Nana Lal S/o Uda Ji Meena, R/o Village Oot, Kote-

Bambora, District Udiapur (Owner).

----Respondents

For Petitioner(s) : Mr. Jagdish Chandra Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

(2 of 2) [CW-13056/2021]

05/10/2021

Issue notice to the respondent Nos. 1 to 6.

Issue notice of stay application also, returnable on

28.10.2021 and be given 'dasti' to learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

37-mohit/-

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