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Jagdamba Grih Nirman Sahakari ... vs Jodhan Real Estate Development ...
2021 Latest Caselaw 15386 Raj

Citation : 2021 Latest Caselaw 15386 Raj
Judgement Date : 4 October, 2021

Rajasthan High Court - Jodhpur
Jagdamba Grih Nirman Sahakari ... vs Jodhan Real Estate Development ... on 4 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13236/2021

Jagdamba Grih Nirman Sahakari Samiti Ltd., Shastri Nagar, Jodhpur, Through Its President Mr. Naresh Kumar S/o Sh. Ramakishan Lila, Aged 57 Years, R/o B-2, Shastri Nagar, Jodhpur (Raj.).

----Petitioner Versus

1. Jodhan Real Estate Development Company Pvt. Ltd., Umed Bhawan Palace, Jodhpur Through Its Manaing Director Mr. Surendra Singh, Registered Office Umed Bhawan Palace, Jodhpur.

2. Shri Javed Iraqi S/o Sh. Jafrol Hasan Iraqi, Plot No. 33, Hanwant Vihar, Opp. K.n. Girls College, Circuit House Road, Jodhpur.

                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr. Sandeep Shah
                                   For Respondent(s)          :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/10/2021

Issue notice. Issue notice of stay petition as well.

In the meantime, effect and operation of the order dated

23.03.2021 shall remain stayed and status quo in relation to

execution of sale deed in furtherance of the above order shall be

maintained.

Connect with SBCWP No. 13168/2021.

(VIJAY BISHNOI),J

Surabhii/61-

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