Vivek Tholiya S/O Shree Virendra ... vs State Of Rajasthan
2021 Latest Caselaw 7071 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 4852/2021

                                   Vivek Tholiya S/o Shree Virendra Tholiya, Aged About 27 Years,
                                   R/o 1/321, Vidhyadhar Nagar, Jaipur, Rajasthan , 302023.
                                                                                                            ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan, Through P.p.
                                   2.       Harshitlalwani S/o Shree Sanjay Kumar Lalwani, Aged
                                            About 24 Years, R/o E-2 Kanti Chandra Road, Near Polo-
                                            Victory, Sindhi Camp, Jaipur, Rajasthan.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Sankalp Sogani for Mr. Rajeev Surana For State : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/11/2021

Counsel for the petitioner contends that Police has filed

negative final report, hence, he does not want to press the

present petition.

Accordingly, Criminal Misc. Petition is dismissed as

withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /51

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