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Adil Joseph S/O Shri Sharif Joseph vs The Registrar
2021 Latest Caselaw 6966 Raj/2

Citation : 2021 Latest Caselaw 6966 Raj/2
Judgement Date : 26 November, 2021

Rajasthan High Court
Adil Joseph S/O Shri Sharif Joseph vs The Registrar on 26 November, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Arbitration Application No. 4/2020

                                    Adil Joseph S/o Shri Sharif Joseph
                                                                                                       ----Petitioner
                                                                        Versus
                                    The Registrar
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Digvijay Singh for Mr. M.S.

Raghav For Respondent(s) : Mr. S.S. Raghav, AAG Mr. Ravi Bhojak

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/11/2021

Counsels for the respondents no. 1 & 2 seek time to file

reply.

Two weeks' time is granted to file reply. Reply be filed

positively within two weeks.

List this matter on 16.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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