Jitin Soni vs State Of Raj And Anr
2021 Latest Caselaw 6945 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 3010/2018

                                   Jitin Soni
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Raj And Anr
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Kawal Singh Loha through VC For Complainant(s) : Mr. Sonu Kumar for Mr. Vikran Singh Yadav For State : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/11/2021

List this matter on 06.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /133

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