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Jagdish Prasad S/O Ghisalal vs State Of Rajasthan
2021 Latest Caselaw 6889 Raj/2

Citation : 2021 Latest Caselaw 6889 Raj/2
Judgement Date : 24 November, 2021

Rajasthan High Court
Jagdish Prasad S/O Ghisalal vs State Of Rajasthan on 24 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                  11308/2021

                                   Jagdish Prasad S/o Ghisalal, Aged About 62 Years, R/o Ward No.
                                   11, Near Railway Circle, P.s. Reengus, District Sikar. (At Present
                                   He Is In Distt. Jail Sikar)
                                                                                                         ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through Public Prosecutor
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Manu Bhargava For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/11/2021

Counsel for the petitioner does not want to press the criminal

misc. second bail application, seeks liberty to move the Court

below under Section 437 (6) of Cr.P.C.

Criminal Misc. Second Bail Application is accordingly,

dismissed as withdrawn with liberty as prayed for.

(PANKAJ BHANDARI),J

ARTI SHARMA /12

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