Siyaram S/O Ramkalyan vs State Of Rajasthan
2021 Latest Caselaw 6859 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            18399/2021

                                   Siyaram S/o Ramkalyan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Dipti Jain For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/11/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /13

Powered by TCPDF (www.tcpdf.org)