Rajendra Kumar @ Raju vs State Of Rajasthan Through Pp
2021 Latest Caselaw 6812 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 871/2015

                                    Rajendra Kumar @ Raju S/o Shiv Chand, R/o Mau Police Station
                                    Mundawar (Alwar). At present lodged in the District Jail, Alwar.
                                                                                                      ----Appellant
                                                                       Versus
                                    State Of Rajasthan Through PP
                                                                                                    ----Respondent

For Appellant(s) : Mr. Ashvin Garg, Advocate For Respondent(s) : Mr. Atul Sharma, PP for the State

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

22/11/2021

Taking into consideration that during the pendency of the

appeal, appellant has died, appeal is abated and dismissed as

such.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /21

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