Vijay Kumar Raina S/O Shri Nobat ... vs Smt. Anshu Raina W/O Shri Vijay ...
2021 Latest Caselaw 6760 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Civil Miscellaneous Appeal No. 1525/2021

                                   Vijay Kumar Raina S/o Shri Nobat Ram, Aged About 49 Years,
                                   R/o 103, Pratap Apartment, Sector-29, Pratap Nagar, Sanganer,
                                   Tehsil-Sanganer, Distt-Jaipur.
                                                                                                      ----Appellant
                                                                       Versus
                                   Smt. Anshu Raina W/o Shri Vijay Kumar Raina, Aged About 45
                                   Years, R/o 103, Pratap Apartment, Sector-29, Pratap Nagar,
                                   Sanganer, Tehsil-Sanganer, Distt.-Jaipur.
                                                                                                    ----Respondent

For Appellant(s) : Mr. Rishabh Khandelwal Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

20/11/2021

Learned counsel for the appellant seeks to withdraw this

appeal, it being not maintainable, with liberty to take appropriate

remedy as may be available to him under the law against the

impugned order granting temporary injunction to the respondent.

Accordingly this appeal is dismissed as withdrawn with

liberty as prayed.

Certified copy of the impugned order be returned, after

retaining photo-copy of the same.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-17

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