Shoolin Finance vs Smt. Rekha Sharma W/O Shri ...
2021 Latest Caselaw 6750 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 40/2021

                                   Shoolin Finance
                                                                                                     ----Petitioner
                                                                      Versus
                                   Smt. Rekha Sharma W/o Shri Ratanlal Sharma,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ankur Saxena for Mr. Virendra Singh For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/11/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter on 10.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /10

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