Smt. Asha Kanwar D/O Sh. Bijendra ... vs State Of Rajasthan
2021 Latest Caselaw 6538 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7337/2021

                                   Smt. Asha Kanwar D/o Sh. Bijendra Singh, W/o Sh. Rakesh
                                   Kumar Yadav and Anr.
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan and Ors.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Sanjay Khan For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

It is contended by counsel for the petitioners that petitioners

are married.

Issue notice to the Respondents No.5 & 6.

In the meantime, Respondent No.4 is directed to ensure that

no harm is caused to the petitioners from their relatives.

List this matter after service.

(PANKAJ BHANDARI),J

CHANDAN-ARTI SHARMA /817

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