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Madra Daughter Of Samer vs State Of Rajasthan
2021 Latest Caselaw 6530 Raj/2

Citation : 2021 Latest Caselaw 6530 Raj/2
Judgement Date : 15 November, 2021

Rajasthan High Court
Madra Daughter Of Samer vs State Of Rajasthan on 15 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6903/2021

                                   Madra Daughter Of Samer and Anr.
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan and Ors.
                                                                                                     ----Respondent

For Petitioner(s) : None present For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

No one has put in appearance on behalf of the petitioners.

List this matter on 22.11.2021.

(PANKAJ BHANDARI),J

CHANDAN-ARTI SHARMA /822

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