Smt. Rakhi Gupta W/O Shri Neeraj ... vs State Of Rajasthan
2021 Latest Caselaw 6527 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7347/2021

                                   Smt. Rakhi Gupta W/o Shri Neeraj Khandelwal and Anr.
                                                                                                           ----Petitioner
                                                                           Versus
                                   State Of Rajasthan and Ors.
                                                                                                         ----Respondent

For Petitioner(s) : Ms. Nidhi Khandelwal For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

Call for the case diary and status report of F.I.R.

Nos.456/2021 & 457/2021 registered at Police Station Karni Vihar,

Distt. Jaipur (West)

List this matter on 23.11.2021.

(PANKAJ BHANDARI),J

CHANDAN-ARTI SHARMA /818

Powered by TCPDF (www.tcpdf.org)