Babuddin Son Of Himayat Ali vs State Of Rajasthan
2021 Latest Caselaw 6526 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6313/2020

                                    Babuddin Son Of Himayat Ali, Aged About 50 Years, R/o Talab
                                    Gaanv, Tehsil Hindauli, District Bundi (Raj.)
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan, Through Mining Engineer Division Second,
                                    Mines And Geology Department, Bundi.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Sangram Singh Solanki For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

Counsel for the petitioner states that this matter has become

infructuous.

Accordingly, this Criminal Misc. Petition is dismissed as

having become infructuous.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /487

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