Shyamvir S/O Vijendra Singh vs State Of Rajasthan
2021 Latest Caselaw 6365 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 3060/2021

                                    Shyamvir S/o Vijendra Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Liyakat Khan for Mr. Manoj K.

Sharma For Complainant(s) : Mr. Mukesh Kumar Saini For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

List this matter on 29.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /146

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