Noshad S/O Naeem vs State Of Rajasthan
2021 Latest Caselaw 6355 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4887/2021

                                   Noshad S/o Naeem,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

No one has put in appearance on behalf of the counsel for

the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /41

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