Gitesh Pancholi S/O Shri Arunesh ... vs State Of Rajasthan
2021 Latest Caselaw 6354 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Writ Petition No. 580/2020

                                    Gitesh Pancholi S/o Shri Arunesh Pancholi
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 4407/2020 Nirmala Pancholi W/o Shri Arunesh Pancholi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Gitesh Pancholi for Dr. Mahesh Sharma For Complainant(s) : Mr. Buddhi Prakash Meena for Mr. Rajeev Kumar For State : Mr. Rajendra Yadav, GA-Cum-AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

List these matters after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /21-22

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