Santosh W/O Rakesh B/C Jat vs State Of Rajasthan
2021 Latest Caselaw 6352 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 7092/2018

                                    Santosh W/o Rakesh
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Anurag Chaturvedi for Mr. Dharam Gopal Chaturvedi For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

List this matter after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /110

Powered by TCPDF (www.tcpdf.org)