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State Of Rajasthan vs Sundar @ Surendra @ Santu Son Of ...
2021 Latest Caselaw 6319 Raj/2

Citation : 2021 Latest Caselaw 6319 Raj/2
Judgement Date : 9 November, 2021

Rajasthan High Court
State Of Rajasthan vs Sundar @ Surendra @ Santu Son Of ... on 9 November, 2021
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Criminal Death Reference No. 4/2021

                                   State Of Rajasthan
                                                                                                       ----Petitioner
                                                                        Versus
                                   Sundar @ Surendra @ Santu Son Of Nagaji
                                                                                                     ----Respondent
                                   For Petitioner(s)          :     None
                                   For Respondent(s)          :     Ms. Rekha Madnani, AGA



HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

09/11/2021

Registry is directed to verify the cases as filed in appeal

against the judgment of conviction and sentence and report shall

be submitted on or before the next week.

Registry is directed to prepare paper book.

Copy of paper book be supplied to the State counsel.

List the matter in the next week.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

PRAVESH/HEENA GANDHI /17

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