Sumer Meena Son Of Shri Kishori Lal ... vs State Of Rajasthan
2021 Latest Caselaw 6306 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6506/2021

                                    Sumer Meena Son Of Shri Kishori Lal Meena,
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 6505/2021 Prem Meena Son Of Shri Babu Lal Meena,

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Anil Agrawal for Mr. Jitendra Singh Shekhawat For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/11/2021

List this matter on 23.11.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /58-59

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