Citation : 2021 Latest Caselaw 6257 Raj/2
Judgement Date : 8 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 5748/2021
Amitabh Bagra S/o Shri Hanuman Sahay Bagra
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ram Babu Sharma For State : Mr. Shyam Prakash Sharma, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
08/11/2021
List this matter after two weeks.
(PANKAJ BHANDARI),J
ARTI SHARMA /57
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!