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Jaideep Mittal vs State Of Rajasthan
2021 Latest Caselaw 17972 Raj

Citation : 2021 Latest Caselaw 17972 Raj
Judgement Date : 29 November, 2021

Rajasthan High Court - Jodhpur
Jaideep Mittal vs State Of Rajasthan on 29 November, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3789/2019

Jaideep Mittal S/o Shri Giriraj Mittal, Aged About 58 Years, B/c Agarwal, R/o 5665 2nd Floor, Gali No. 2, New Chandrawal, Kamla Nagar, New Delhi- 11007.

----Petitioner Versus

1. State Of Rajasthan, Through P.P.

2. Jaspal Sharma S/o Shri Jainarayan Sharma, Aged about 36 years, R/o Village Udasar, Tehsil And District Bikaner.

----Respondents

For Petitioner(s) : Mr. Rajesh Panwar For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

29/11/2021

Learned counsel for the petitioner submits that he wants to

withdraw the present misc. petition.

Accordingly, the present misc. petition is dismissed as

withdrawn.

(VINIT KUMAR MATHUR),J

4-Shahenshah/-

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