Udai Lal vs Chittorgarh Ken. Sah. Bank Ltd. ...
2021 Latest Caselaw 17966 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11696/2015

Udai Lal

----Petitioner Versus Chittorgarh Ken. Sah. Bank Ltd. And Anr

----Respondent

For Petitioner(s) : Mr. Hemant Jain For Respondent(s) : Mr. Suresh Charan

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2021

The application (I.A. No. 01/21) preferred on behalf of the

petitioner for early listing of the writ petition has become

infructuous by efflux of time. Hence, the application for early

listing is dismissed as having become infructuous.

(VIJAY BISHNOI),J

Surabhii/8-

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