Vikram Singh vs District And Sessions Judge
2021 Latest Caselaw 17957 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13313/2018

Vikram Singh

----Petitioner Versus District And Sessions Judge

----Respondent

For Petitioner(s) : Mr. Rahul Vyas for Mr. Kuldeep Mathur For Respondent(s) : Ms. Pratyushi Mehta for Mr. Sandeep Shah, AAG, Mr. P.D. Bohra

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2021

Ms. Pratyushi Mehta for Mr. Sandeep Shah, AAG

seeks some time to file reply to the writ petition. Time

prayed for is granted.

List on 16.12.2021.

(VIJAY BISHNOI),J

65-msrathore/-

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